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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Gian Chand & Others vs . Sita Ram & Others on 22 June, 2022

Author: Sandeep Sharma

Bench: Sandeep Sharma

Gian Chand & others vs. Sita Ram & others RSA No. 4 of 2022 .

22.06.2022 Present: Mr. Naresh Verma, Advocate, for the appellants.

Mr. Ajay Chandel, Advocate, for respondent No.1.

RSA No. 4 of 2022 & CMP No. 300 of 2022 Since, despite service, none has come present on behalf of respondents No.1,3 to 5, 7,8, 10 to 17 and as such, they are ordered to be proceeded against ex parte.

Learned counsel representing the appellants prays for and is granted four weeks' time to file application for bringing on record LRs of deceased respondents No. 2 & 9. List thereafter.

In the meantime, interim to continue.

(Sandeep Sharma) Judge 22nd June, 2022 (reena) ::: Downloaded on - 23/06/2022 20:03:55 :::CIS