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State of Bihar - Section

Section 18 in The Bihar Apartment Ownership Act, 2006

18. Act not to apply to the State Government, Housing Board, etc.

- Nothing contained in this Act shall apply to the State Government or to the Bihar State Housing Board constituted under the Bihar State Housing Board Act, 1982 [Bihar Act 57 of 1982, published in Bihar Gazette (Extraordinary) dated 8.10.1983].