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[Cites 0, Cited by 0] [Section 23(7)] [Section 23] [Entire Act]

State of Madhya Pradesh - Subsection

Section 23(7)(c) in The M.P. Vidyut Sudhar Adhiniyam, 2000

(c)provide for restructring or re-organisation of the undertakings, including forming of subsidiaries, joint ventures, mergers and demergers;