Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Chattisgarh - Subsection Section 11(2) in Chhattisgarh Auxiliary Armed Police Force Act, 2011 (2)The provisions of sub-section (3) of Section 7 shall apply mutatis-mutandis to the constitution of the screening committee for the purpose of sub-section (1).
