Bombay High Court
Booz Allen & Hamilton Inc & Anr vs Capstone Investmnet Company P.Ltd on 21 September, 2018
Author: A.K. Menon
Bench: A.K. Menon
sbw
p.s-3041.02.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
SUIT NO.3041 OF 2002
IN
CHAMBER SUMMONS NO.266 OF 2018
Booz Allen & Hamilton Inc & Anr. .. Plaintiff
Vs.
Capstone Investment Company Pvt. Ltd.
& Ors. .. Defendants
Ms. Snehal Dukale I/b. Mehul Shah for the plaintiff.
Mr. Aditya Sikka a/w Ms. Priyanka Mitra I/b. Cyril Amarchand Mangaldas
for the defendant no.3.
CORAM : A.K. MENON, J.
DATED : 21ST SEPTEMBER, 2018. P.C. :
1. Not on board. Mentioned. Taken on board.
2. On the application on behalf of the defendants to the Chamber Summons, time to file reply extended by four weeks.
3. Stand over as per CMIS.
(A.K. MENON,J.) Sandhya Bhagu Wadhwa Digitally signed by Sandhya Bhagu Wadhwa Date: 2018.09.26 11:27:10 +0530 1/1