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Bombay High Court

Booz Allen & Hamilton Inc & Anr vs Capstone Investmnet Company P.Ltd on 21 September, 2018

Author: A.K. Menon

Bench: A.K. Menon

sbw
                                                                               p.s-3041.02.odt

                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 ORDINARY ORIGINAL CIVIL JURISDICTION


                                           SUIT NO.3041 OF 2002
                                                     IN
                                   CHAMBER SUMMONS NO.266 OF 2018


              Booz Allen & Hamilton Inc & Anr.                       .. Plaintiff
                         Vs.
              Capstone Investment Company Pvt. Ltd.
              & Ors.                                                 .. Defendants


              Ms. Snehal Dukale I/b. Mehul Shah for the plaintiff.
              Mr. Aditya Sikka a/w Ms. Priyanka Mitra I/b. Cyril Amarchand Mangaldas
              for the defendant no.3.


                                            CORAM : A.K. MENON, J.

DATED : 21ST SEPTEMBER, 2018. P.C. :

1. Not on board. Mentioned. Taken on board.
2. On the application on behalf of the defendants to the Chamber Summons, time to file reply extended by four weeks.
3. Stand over as per CMIS.

(A.K. MENON,J.) Sandhya Bhagu Wadhwa Digitally signed by Sandhya Bhagu Wadhwa Date: 2018.09.26 11:27:10 +0530 1/1