Himachal Pradesh High Court
Janak Raj vs . Ram Dass & Others on 15 December, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Janak Raj vs. Ram Dass & others .
RSA No. 370 of 2022 15.12.2022 Present: Mr. Parmod Singh Thakur, Advocate, for the appellant.
Mr. Desh Raj Thakur, Addl. A.G., for respondent No.3.
Notice. Learned Additional Advocate General appears and waives service of notice on behalf of respondent No.3. Notice be issued to respondents No. 1, 2, 4 and 5, returnable for 21.3.2023, on steps being taken within one week.
CMP No. 17481 of 2022 Notice in the aforesaid terms. In the meanwhile, the parties are directed to maintain status quo qua the nature and possession of the suit property.
(Satyen Vaidya) Judge 15th December, 2022 (kck) ::: Downloaded on - 15/12/2022 20:36:06 :::CIS