Section 18 in The Narcotic Drugs And Psychotropic Substances Rules, 1985
18. Drawing of samples from opium sent to Government Opium Factory under rule 16 or rule 17
.-The sealed opium received separately in accordance with rule 16 or rule 17, shall be opened and sample drawn thereof in the presence of the cultivator, if he so desires, to whom, a notice intimating the date and time in this behalf, shall be sent well in advance.
