Section 174(1)(iv) in Uttarakhand Goods and Services Tax Act, 2017

[Cites 0, Cited by 0] [Section 174(1)] [Section 174] [Entire Act]

(iv)The Uttar Pradesh Entertainment and Betting Tax Act, 1979, (Act no. 28 of 1979) (as applicable to the State of Uttarakhand)

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