Gujarat High Court
Manager, Ipcl (Old Name) Now Reliance ... vs Mohammadsharif Nazumia Rathod on 18 October, 2021
Author: A. S. Supehia
Bench: A.S. Supehia
C/SCA/13293/2020 ORDER DATED: 18/10/2021
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 13293 of 2020
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MANAGER, IPCL (OLD NAME) NOW RELIANCE INDUSTRIES LTD.
Versus
MOHAMMADSHARIF NAZUMIA RATHOD
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Appearance:
NANAVATI ASSOCIATES(1375) for the Petitioner(s) No. 1,2
MR SUBRAMANIAM IYER(2104) for the Respondent(s) No. 1
NOTICE SERVED(4) for the Respondent(s) No. 2
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CORAM:HONOURABLE MR. JUSTICE A.S. SUPEHIA
Date : 18/10/2021
ORAL ORDER
1. At the request of learned advocate Mr.Nirav Joshi, the respondent No.2 is deleted.
2. The matter is taken up for hearing.
3. Mr. K.S. Nanavati, learned senior advocate for the petitioners is present.
4. Mr.Subramaniam Iyer, learned advocate is not present.
5. In the interest of justice, the matter is adjourned to 30.11.2021.
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