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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Kerala - Subsection

Section 85(a) in Kerala Survey and Boundaries Rules, 1964

(a)Recovery of the cost of the operation prescribed in subsection (3) of section 6 of a specified area or a block taken up for survey shall be made as soon as the field work thereof is over. The cost of renewing a missing stone comprises of the following items:-
(i)The cost at the village debot of the stone of the required size and description, if the stone are available, and in other cases the cost of a stone in the locality fixed by the Tahasildar, or any other Survey officer
(ii)All labour charges required for items such as measurements in field connivance and planting of survey marks, cutting of symbols and such other incidental items subject to a maximum of Rs.2 per stone.