S.Bhaskaran vs The District Collector on 27 November, 2020

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Madras High Court

S.Bhaskaran vs The District Collector on 27 November, 2020

Bench: Abdul Quddhose

                                                                          W.P.(MD)No.7686 of 2016


                            BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                  DATED: 27.11.2020

                                                     CORAM:

                              THE HONOURABLE MR.JUSTICE ABDUL QUDDHOSE

                                          W.P.(MD)No.7686 of 2016
                                                   and
                                         W.M.P.(MD)No.6374 of 2016


                      S.Bhaskaran                                     ... Petitioner

                                                         Vs


                      1.The District Collector,
                        Sivagangai District.

                      2.The Superintending Engineer,
                        TANGEDCO,
                        Sivagangai District.

                      3.The Assistant Engineer (AEEPLC),
                        Adani Green Energy (TNPL),
                        Karaikudi,
                        Sivagangai District.

                      4.The Manager,
                        Adani Green Energy,
                        Near Gandhinagar Bridge,
                        Aruppukottai,
                        Virudhungagar District.

                      5.The Manager,
                        Adani Green Energy (AEEPLC),
                        TANGEDCO,
                        Karaikudi,
                        Sivagangai District.

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http://www.judis.nic.in
                                                                               W.P.(MD)No.7686 of 2016


                      6.The Inspector of Police,
                        Ilayangudi Police Station,
                        Sivagangai District.                       ... Respondents



                      PRAYER: Petition filed under Article 226 of the Constitution of

                      India to issue a Writ of Mandamus, directing the respondents not to

                      erect the tower in the petitioner's property comprised in property

                      comprised in Survey No.160/5 and 160/7 measuring extent of 1A

                      50 cents and 61 cents respectively situated at Ayankurichi Village,

                      Ilayangudi Taluk, Sivagangai District, until the compensation

                      amount is paid in accordance with law and on the basis of

                      petitioner's representation dated 01.04.2016.


                                   For Petitioner     : No appearance

                                   For Respondents : Mr.A.Karthick,
                                                         Govt. Advocate for R1 & R6
                                                     Ms.M.Rajeswari
                                                 For Mr.S.M.S.Johnny Basha for R2 to R5


                                                       ORDER

The matter is listed under the caption “for dismissal” today.

There is no representation on the side of the petitioner. Even on the last hearing date ie., on 24.11.2020, there was no representation on the side of the petitioner. It can now be inferred 2/4 http://www.judis.nic.in W.P.(MD)No.7686 of 2016 that the petitioner is not interested in prosecuting this writ petition. Accordingly, the writ petition is dismissed for non-prosecution. No costs. Consequently, connected miscellaneous petition is closed.

27.11.2020 Index: Yes/No Internet : Yes/No ias To:-

1.The District Collector, Sivagangai District.

2.The Inspector of Police, Ilayangudi Police Station, Sivagangai District.

Note:In view of the present lock down owing to COVID-19 pandemic, a web copy of the order may be utilized for official purposes, but, ensuring that the copy of the order that is presented is the correct copy, shall be the responsibility of the Advocate/litigant concerned.

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http://www.judis.nic.in W.P.(MD)No.7686 of 2016 ABDUL QUDDHOSE, J.

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