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[Cites 0, Cited by 0] [Section 101A(8)] [Section 101A] [Entire Act]

Union of India - Subsection

Section 101A(8)(i) in The Insurance Act, 1938

(i)"policy" means a policy issued or renewed on or after the 1 st day of April, 1961 , in respect of general insurance business transacted in India and does not include a re-insurance policy; and