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State of Rajasthan - Section

Section 22 in The Rajasthan Water (Prevention and Control of Pollution) Rules, 1975

22. Form of Annual Report.

- The annual report in respect of the year last ended giving a true and full account of the activities of the State Board during the previous financial year shall contain the particulars specified in the Schedule III and shall be submitted to the State Government by [the 30th of September each year] [Substituted by Notification dated 8-3-1995, Published in Rajasthan Gazette Extraordinary Part 4-C.].