Andhra Pradesh High Court - Amravati
Gandi Venkata Ramana vs Gandhi Satyam on 12 January, 2024
Author: K Sreenivasa Reddy
Bench: K Sreenivasa Reddy
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVA FRIDAY, THE TWELFTH DAY OF JANUARY TWO THOUSAND AND TWENTY FOUR 'PRESENT: THE HONOURABLE SRI JUSTICE K SREENIVASA REDDY iA Na. TOF 2023 iN GRP NO: 327 OF 2023 Belween: Y. agnd: Venkata Ramana, So late Sr Gandhi China Venkatapathi Aged 43 years, Cultivation, 0 No.2-23. 6 . Vemavaram Vilage, Tallarevu Mandal, Kakinada, é. Gand! Peda Nageswara Rao, Sic late Sri Gani Ghina Venkatapathi, Aged 40 years, Gullvation, D.No. 3-23, G. Vemavaram village, Tallarevu Mandal. Kakinada 3. Gandi Veera Hanumanthu, so late Sri Gandi China Vankatapathi, Aged 37 years, Gullivation, O.No. 3-23, G. Vemavaram Village, Tallarevu Mandal, Kakinada 4. Gandhi Lakshmi, Wo late Ching Venkatapathi, Aged 56 years, House Wire, D.No, 3-23, Vemavararmn Vilage, Tafisrevu Mai ndal, Kakinada. Nittala Kalyani, Wio Sri Nanail, Aged 34 years, House Wife, D.No.3-23, G. Vemavaram Vilage, Tallarevu Mandal, Kakinada a2) PORTHOS iFetdionerin CRP 327 OF 2023 on the Me of High Cour} AND 1, Gandhi Satyam, S/o late Anjaneyulu, Aged 60 years, Busineas, Rio G. Tallarevu Mandal, Kakinada Vemavaram Vil IAG. Gandhi Ching Nageswara Rao, S/o Sri Satyam, Age 40 years, Business, G. Vemavaram Vi lage, Talarevu Mandal, Kakinada, 3. Gand Venkateswariu, S/o Sri Satyam, Aged 25 years, Cultivation and Business, Tallarevu Mandal, Kakinada G. Varnavaram Viage. 4. Yarramneedi Deva Ganikamma, Wio Sri Gevindu, Aged 38 years, House Wife, R.Manieru, Kajuluru Mandal, Kakinada S. Gandhi Surya Kanthan, Wo. Sri Satyam, Aged 58 years, Hause Wife Rio G. Vemavaram Village, Tallarevu Mandal, Kakinada. Rathurl Tirupathi Rac, S/o Satyanarayana Murthy, Aged 45 years, Daor No. 4 2 Velangi, Kakinada. Monang] Murali, S/o Sri Sanyasi Rao @ San asi Raiu, Rio Rio Plot No. 404, K.S.R. Comalex, B Block Opp. to Ryot Razar, Seathammadhara, Visakhapatnam i m R@SPOndans (Respondents in-do-} Petition under Section 157 CFND js fled pray! ing that in the circianstances Stated in the affidavit fled in surpart of the clvii revision: petition, the Hi igh Court may be pleased fo grant stay of all further praceedings in OS No.90/2015 on the file of AY Additional District Judge, Nakinaca, sending discosal of CORP No Se? of 2023, on the The petiion coming an for hearing, won perusing the Patiion and fhe affidavit ied in support thareef and the earlier orders of the High Court dated 4 02. 2023, 27 035 2028, IG.04. 2023 & 02.05. 2023 mace herein and upon hearing the arguments of Sri P Rale aseakhar Acvocate for the Petitioners, the Court made the Following ORDER:
"List the matter immediately after pongal vacation, 2024. interim order granted earlier is extender for a period of three (3) weeks."
Sil. K, KASIRAQ ACHARI . SSISTANT f REGISTRAR ATRUB COPYH ASS To, The ¥ Additional District Judge, Kakinada One CC to Sri F. Raiasekhar Advocate ORPUC) One spare copy G2 ND me i < cn HIGH COURT SRK, J DATED 12.04 2024 NOTE: LIST THIS MATTER IMMEDIATELY AFTER PONGAL VACATION, 2024 ORDER iA No. TOF 2023 iN CRP NO: 327 OF 2023 EXTENSION OF EARLIER INTERIM ORDER