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[Cites 0, Cited by 0] [Section 0] [Entire Act]

Union of India - Subsection

Section 0(45) in The Mumbai Port Trust (Transport, Handling and Storage of Dangerous Goods) Regulations, 2007

45.0It is particularly important to ensure that at every stage during handling/storage or transporting such cargo is handled away and at safe distance from other cargoes, as may be prescribed by the Competent Authority.Precautions and Handling measures for IMDG Code Class 4.2