Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Meghalaya - Subsection

Section 2(1)(f) in The Meghalaya Maintenance Of Public Under (Autonomous Districts) Act

(f)otherwise regulating his conduct in any such particular manner as may be specified in the order.