Rajasthan High Court - Jodhpur
Shanti Devi vs Sanwar Mal Varma on 9 April, 2019
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Writ Contempt No. 442/2019
Shanti Devi
----Petitioner
Versus
Sanwar Mal Varma
----Respondent
For Petitioner(s) : Mr. Hari Singh.
For Respondent(s) :
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 09/04/2019 Issue notice to the respondents to show-cause as to why proceedings for non-compliance of directions issued by this Court be not initiated against them, returnable on 25.4.2019.
List on 25.4.2019.
(ARUN BHANSALI),J 84-Sumit/-
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