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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of West Bengal - Subsection

Section 27(5) in Raiganj University Act, 2014

(5)The Council for Undergraduate Studies in Science, Technology, Home Science and Vocational Studies shall consist of the following members: -
(i)the Vice-Chancellor-Chairman;
(ii)the Dean of the Faculty Council for Post-graduate Studies in Science, Technology, Home Science and Vocational Studies;
(iii)the Principal or Principals of the concerned affiliated colleges;
(iv)not more than four teachers, not belonging to the same Department, elected jointly by the teachers of such affiliated colleges in such manner as may be provided by the Statutes;
(v)two persons having special knowledge in the subjects nominated by the Vice-Chancellor; and
(vi)two student representatives pursuing Undergraduate studies in different streams of education in the affiliated colleges of the University to be elected by such students from amongst themselves in such manner as may be provided by the Statutes:
Provided that no two student representative shall be elected from the same stream of education:Provided further that the student representatives referred to under this clause shall not be permitted to take part in any meeting of the Faculty Council in which, in the opinion of the Executive Council, any of the minutes of any such meeting may prejudicially affect the general interest of the students.