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Supreme Court - Daily Orders

M/S Parle Agro Pvt. Ltd vs The Commissioner Of Commercial Tax on 18 February, 2025

Author: Abhay S. Oka

Bench: Abhay S. Oka

     ITEM NO.41                              COURT NO.4                 SECTION IV-C

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).   21511/2019

     [Arising out of impugned final judgment and order dated 08-03-2019
     in WP No. 777/2018 passed by the High Court of Chhatisgarh at
     Bilaspur]

     M/S PARLE AGRO PVT. LTD.                                            Petitioner(s)

                                                    VERSUS

     THE COMMISSIONER OF COMMERCIAL TAX & ORS.                           Respondent(s)

     (IA No. 171029/2022 - APPLICATION FOR PERMISSION
     IA No. 153202/2019 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     Date : 18-02-2025 This matter was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ABHAY S. OKA
                             HON'BLE MR. JUSTICE UJJAL BHUYAN

     For Petitioner(s) :
                                       Mr. Arvind Datar, Sr. Adv.
                                       Mr. H G Dharmadhikari, Adv.
                                       Ms. Latika, Adv.
                                       Mr. Rajesh Kumar, AOR
                                       Mr. Rahul Krishna, Adv.
                                       Mr. Devavrat Anand, Adv.
                                       Mr. Siddharth Singh, Adv.

     For Respondent(s) :
                                       Mr. Yash Ahlawat, Adv.
                                       Mr. Mukesh Gautam, Adv.
                                       Mr. Ranbir Singh, Adv.
                                       Mr. Sanjay Sharma, Adv.
                                       Mr. Vmz Chambers, AOR

                                       The Court made the following
                                                O R D E R

Not taken up.

Signature Not Verified

List on 8th April, 2025.

Digitally signed by ANITA MALHOTRA Date: 2025.02.21 19:28:15 IST Reason:

(ANITA MALHOTRA) (AVGV RAMU) AR-CUM-PS COURT MASTER