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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Odisha - Subsection

Section 29(3) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(3)The order shall be communicated to the appellant and copy thereof shall be send to the registering officer against whose order the appeal has been preferred.