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Supreme Court - Daily Orders

Devraj Kacher Naik vs Ramchandra Motiram Patil on 22 April, 2022

     ITEM NO.30                            REGISTRAR COURT. 1                       SECTION III

                                      S U P R E M E C O U R T O F                   I N D I A
                                              RECORD OF PROCEEDINGS

                                   BEFORE THE REGISTRAR SH. AVANI PAL SINGH

     Civil Appeal                    No(s).    7763/2021

     DEVRAJ KACHER NAIK                                                                   Appellant(s)

                                                                VERSUS

     RAMCHANDRA MOTIRAM PATIL & ORS.                                                      Respondent(s)


     Date : 22-04-2022 This appeal was called on for hearing today.


     For Appellant(s)
                                            Mr. Pravartak Pathak, Adv.
                                            Mr. Shankey Agrawal, AOR

     For Respondent(s)
                                            Mr. Shashwat Goel, AOR
                                            Mr. Sudhanshu S. Choudhari, AOR
                                            Ruche Pande, Adv.
                                            Mr. Sachin Patil, AOR
                                            Mr. Rahul Chitnis, Adv.
                                            Mr. Aaditya A. Pande, Adv.
                                            Mr. Geo Joseph, Adv.
                                            Ms. Shwetal Shepal, Adv

                            UPON hearing the counsel, the Court made the following
                                                 O R D E R

Respondent Nos.1 to 8, 10, 12 and 13 are duly represented.

Respondent Nos.9 and 11 have been duly served, however no one has entered appearance on their behalf.

Parties may file statement of case within the stipulated period.

Signature Not Verified

Registry to process the matter for listing before the Digitally signed by Indu Marwah Date: 2022.04.27 Hon'ble Court, as per rules. 12:29:36 IST Reason:

AVANI PAL SINGH Registrar