Supreme Court - Daily Orders
Devraj Kacher Naik vs Ramchandra Motiram Patil on 22 April, 2022
ITEM NO.30 REGISTRAR COURT. 1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. AVANI PAL SINGH
Civil Appeal No(s). 7763/2021
DEVRAJ KACHER NAIK Appellant(s)
VERSUS
RAMCHANDRA MOTIRAM PATIL & ORS. Respondent(s)
Date : 22-04-2022 This appeal was called on for hearing today.
For Appellant(s)
Mr. Pravartak Pathak, Adv.
Mr. Shankey Agrawal, AOR
For Respondent(s)
Mr. Shashwat Goel, AOR
Mr. Sudhanshu S. Choudhari, AOR
Ruche Pande, Adv.
Mr. Sachin Patil, AOR
Mr. Rahul Chitnis, Adv.
Mr. Aaditya A. Pande, Adv.
Mr. Geo Joseph, Adv.
Ms. Shwetal Shepal, Adv
UPON hearing the counsel, the Court made the following
O R D E R
Respondent Nos.1 to 8, 10, 12 and 13 are duly represented.
Respondent Nos.9 and 11 have been duly served, however no one has entered appearance on their behalf.
Parties may file statement of case within the stipulated period.
Signature Not Verified
Registry to process the matter for listing before the Digitally signed by Indu Marwah Date: 2022.04.27 Hon'ble Court, as per rules. 12:29:36 IST Reason:
AVANI PAL SINGH Registrar