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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Madhya Pradesh - Subsection

Section 21(c) in The M.P. Boiler Attendants' Rules, 1958

(c)so many separate individual boilers belonging to the same owner, the total heating surface of which does not exceed 7500 sq. ft. and situated within a radius of 75 ft. in the same premises :