Madhya Pradesh High Court
The State Of Madhya Pradesh vs Abdul Gani on 26 April, 2017
WA-461-2016 (THE STA TE 0F MADHYA PRADESH Vs ABDUL GANI) 26-04-20 1 7 Shri Samdarshi Tiwari, Deputy Advocate General, for the appellants/State. List after service of notice on the respondents.
Interim relief granted on earlier occasion shall continue till the next date of listing. (S.K. GANGELE) (ANURAG SHRIVASTAVA) JUDGE JUDGE TG /-