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Madhya Pradesh High Court

The State Of Madhya Pradesh vs Abdul Gani on 26 April, 2017

WA-461-2016

(THE STA TE 0F MADHYA PRADESH Vs ABDUL GANI)
26-04-20 1 7

Shri Samdarshi Tiwari, Deputy Advocate General, for the
appellants/State.

List after service of notice on the respondents.

Interim relief granted on earlier occasion shall continue till the next date of listing. (S.K. GANGELE) (ANURAG SHRIVASTAVA) JUDGE JUDGE TG /-