Supreme Court - Daily Orders
Anmol Shukla vs Union Of India on 9 September, 2022
Bench: Hemant Gupta, Sudhanshu Dhulia
ITEM NO.15 + 18 + 52 COURT NO.7 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 708/2022
ANMOL SHUKLA & ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION)
with
W.P. (C) No. 713 of 2022
W.P. (C) No. 725 of 2022
Date : 09-09-2022 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE HEMANT GUPTA
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
For Petitioner(s) Mr. Rahul Shyam Bhandari, AOR
Mr. Prateek Mathur, Adv.
Mr. Mahesh Vishwakarma, Adv.
Mr. Amit Singh Rathore, Adv.
Mr. Saurabh Verma, Adv.
Mr. K. Rajeev, Adv.
Ms. Niveditha R. Menon, Adv.
Mr. Aditya Verma, Adv.
Ms. Neeha Nagpal, Adv.
Mr. Malak Manish Bhatt, Adv.
Mr. Udbhav Nand, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice, returnable on 15.09.2022.
List along with W.P. (C) No. 607 of 2022 (& batch) [which is scheduled to be listed on 15.09.2022].
Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2022.09.10 13:03:54 IST Reason:(JAYANT KUMAR ARORA) (RENU BALA GAMBHIR) ASST. REGISTRAR-CUM-PS COURT MASTER