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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(cc) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(cc)"Statute", "Ordinance" and "Regulation" means respectively the statutes, ordinances and regulations of the University made under this Act for the time-being in force;