Section 2(16)(iii) in The Goa Command Area Development Act, 1997

[Cites 0, Cited by 0] [Section 2(16)] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(16)(iii) in The Goa Command Area Development Act, 1997

(iii)Farmers occupying the Government land which have not been assigned to them, or Government lands assigned but which revert to the Government in case the assignee mortgages the same;

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State of Goa - Subsection

Section 2(16)(iii) in The Goa Command Area Development Act, 1997