Section 46 in Rajasthan Land Revenue (Land Records) Rules, 1957
46. Police Department.
- On the requisition of a police officer, investigating a case of murder, riot or other such violet crime, the Patwari shall supply a tracing from the village map showing the locality in which the crime was committed. The trace shall not be signed by the Patwari. The duty of verifying it rests with the polling officer making the investigation.
