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Delhi High Court - Orders

Rajan Kakkar, Proprietor M/S Subhash ... vs Directorate General Of Goods And ... on 29 January, 2025

Author: Yashwant Varma

Bench: Yashwant Varma

                             $~36 & 37
                             *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +    W.P.(C) 5258/2024
                                  RAJAN KAKKAR, PROPRIETOR M/S SUBHASH
                                  SANITATION                                .....Petitioner
                                                   Through: Mr. Rajesh Mahna, Mr. Sumit
                                                            K. Batra, Mr. Mayank Kouts,
                                                            Ms. Silky Wadhwa, Mr. Manish
                                                            Khurana, Ms. Priyanka Jindal
                                                            and Mr. Siddharth Sarwal,
                                                            Advs.
                                                   versus

                                       DIRECTORATE GENERAL OF GOODS AND SERVICES
                                       TAX INTELLIGENCE                     .....Respondent
                                                    Through: Mr. Harpreet Singh, SSC with
                                                             Ms. Suhani Mathur, Adv.
                             37
                             +         W.P.(C) 5274/2024
                                       PUNEET KAKKAR, PROPRIETOR M/S.
                                       P K SALES                                 .....Petitioner
                                                        Through: Mr. Rajesh Mahna, Mr. Sumit
                                                                 K. Batra, Mr. Mayank Kouts,
                                                                 Ms. Silky Wadhwa, Mr. Manish
                                                                 Khurana, Ms. Priyanka Jindal
                                                                 and Mr. Siddharth Sarwal,
                                                                 Advs.
                                                        versus

                                       DIRECTORATE GENERAL OF GOODS AND SERVICES
                                       TAX INTELLIGENCE                      .....Respondent
                                                    Through: Mr. Harpreet Singh, SSC with
                                                               Ms. Suhani Mathur, Adv.
                                       CORAM:
                                       HON'BLE MR. JUSTICE YASHWANT VARMA
                                       HON'BLE MR. JUSTICE HARISH VAIDYANATHAN
                                       SHANKAR
                                                    ORDER

% 29.01.2025 Since parties are yet to complete pleadings, let these matters be This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/01/2025 at 22:11:16 placed before the concerned Joint Registrar on 03.03.2025.

YASHWANT VARMA, J.

HARISH VAIDYANATHAN SHANKAR, J.

JANUARY 29, 2025/DR This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/01/2025 at 22:11:16