Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Jharkhand - Subsection

Section 75(12) in Jharkhand Panchayat Raj Act, 2001

(12)Roads, buildings, bridges, culverts, water ways and other means of communication -
(i)Construction and maintenance of rural roads, drains and bridges - culverts.
(ii)Maintenance of the building under its control or transferred by the Government or any public Authority.
(iii)Maintenance of boats, ferries and water - ways.