Jammu & Kashmir High Court - Srinagar Bench
Dr. Shayista Gull vs State Of J&K And Ors on 22 November, 2019
Author: Dhiraj Singh Thakur
Bench: Dhiraj Singh Thakur
Serial No. 108
Supplementary List
IN THE HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
WP (C) No. 3396/2019
CM NO. 684/2019
Dr. Shayista Gull
Petitioner(s)
Through:- Mr. Faizan Bhat, Adv. Vice Mr.
M.Y. Bhat, Adv.
Vs.
State of J&K and Ors. Respondent(s)
Through:- None.
CORAM:-
Hon'ble Mr. Justice Dhiraj Singh Thakur, Judge.
(O R D E R) 21-11-2019 Notice returnable within three weeks.
Notice in CM also.
In the meantime, petitioner shall be permitted to participate in the process of selection for the post of Registrar in Government Medical College, Srinagar.
List on 24.12.2019.
(Dhiraj Singh Thakur) Judge SRINAGAR 21.11.2019 "Aasif AASIF GUL 2019.11.22 01:53 I attest to the accuracy and integrity of this document