Allahabad High Court
Ram Narayan Sharma (C-204 A.P.) & Ors. vs State Of U.P. & Ors. on 12 July, 2010
Author: Shishir Kumar
Bench: Shishir Kumar
Court No. - 38 Case :- WRIT - A No. - 39663 of 2010 Petitioner :- Ram Narayan Sharma (C-204 A.P.) & Ors. Respondent :- State Of U.P. & Ors. Petitioner Counsel :- Gulab Chandra Respondent Counsel :- C.S.C. Hon'ble Shishir Kumar,J.
Heard learned counsel for the petitioners and learned Standing Counsel.
Petitioners were transferred and have joined the post. Now they submitted a representation to the Authorities to send him back to the place from where they have been transferred. As the claim of the petitioners is still pending for consideration, the authorities are directed to consider and decide the same expeditiously.
The writ petition is disposed of accordingly.
No order as to costs.
Order Date :- 12.7.2010 Sazia