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State of Punjab - Section

Section 12 in The Punjab Ex-servicemen Corporation (General) Rules, 1982

12. Recovery Certificate.

- On receipt of the order made under rule 11, the Managing Director shall grant a certificate in Form 'A' appended to these rules and the Collector of the district in which the defaulter resides or carries on his business or owns any property shall proceed to recover the amount from the defaulter as arrears of land revenue.