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Patna High Court - Orders

Sanjay Kumar Jha vs Prakash Chandra Chaudhary & Ors on 29 June, 2016

Author: Navaniti Prasad Singh

Bench: Navaniti Prasad Singh, Nilu Agrawal

                   IN THE HIGH COURT OF JUDICATURE AT PATNA
                               Letters Patent Appeal No.666 of 2016
             ======================================================
             Sanjay Kumar Jha
                                                                 .... .... Appellant/s
                                              Versus
             Prakash Chandra Chaudhary & Ors
                                                                .... .... Respondent/s
             ======================================================
             Appearance :
             For the Appellant/s     :   Mr. Amaresh Kumar Sinha
             For the Respondent/s      : Mr.
             ======================================================
             CORAM: HONOURABLE MR. JUSTICE NAVANITI PRASAD SINGH
                       And
                       HONOURABLE JUSTICE SMT. NILU AGRAWAL
             ORAL ORDER
             (Per: HONOURABLE MR. JUSTICE NAVANITI PRASAD SINGH)

3.    29-06-2016

Two weeks time is granted to remove the defects, as pointed out by Office, failing which this appeal shall stand rejected without further reference to a Bench.

(Navaniti Prasad Singh, J.) (Nilu Agrawal, J.) Rajeev/-

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