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[Cites 0, Cited by 0] [Section 8A(2)] [Section 8A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8A(2)(d) in U.P Consolidation of Holdings Act, 1953

(d)[ the standard plots for each unit.] [Inserted by U.P. Act No. 6 of 1978. ]