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State of Tamilnadu - Section

Section 12C in Tamil Nadu Entertainments Tax Act, 1939

12C. [ Authorisation of manager or person in charge of any place of entertainment to appear before the prescribed authority. [Inserted by section 11 of the Tamil Nadu Entertainments Tax (Amendment) Act, 1982 (Tamil Nadu Act 25 of 1982).]

- Any person who intends to appear before any prescribed authority and any person who is acting as manager or person in charge of any place of entertainment shall be duly authorised by the proprietor, partner, or permit holder of the place of entertainment in such form and in such manner as may be prescribed.]