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[Cites 0, Cited by 3] [Entire Act]

State of Odisha - Section

Section 132 in The Orissa Co-operative Societies Act, 1962

132. Limitation.

- Save as otherwise provided in Sections 69, 109, 111, 112 and 113 the provisions of the Indian Limitation Act, 9 of 1908 shall apply to all disputes, appeals, reviews and revisions made under this Act.