Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 276(2)] [Section 276] [Entire Act] State of Punjab - Subsection Section 276(2)(b) in The Punjab Municipal Act, 1999 (b)grant permission to retain such work or portion thereof on such terms and conditions, as the Municipality may consider fit to impose.