Calcutta High Court (Appellete Side)
Swadhin Kumar Sadhu vs The West Bengal Housing Infrastructure ... on 20 January, 2012
Author: Soumitra Pal
Bench: Soumitra Pal
1
20.1.2012. W.P. 22158 (W) of 2011
Swadhin Kumar Sadhu
Vs
The West Bengal Housing Infrastructure Development
Corporation & Others
Mr. Arunava Ghosh,
Mr. Anindya Lahiri.
... For Petitioner
Mr. Anindya Kr. Mitra. Ld. Advocate General.
Mr. Ashok Banerjee. Ld. Government Pleader.
Mr. Debabrata Banerjee,
Mr. Samir Chakraborty,
Mr. Tarun Chatterjee,
Mr. Koushik Bhattacharyya,
Mr. Kazi Abraullaha.
... For Respondents
Mr. Srijib Chakraborty.
... For State Let affidavit-of-service, filed in Court today, be kept on record.
Let affidavit-in-opposition be filed by 24th February, 2012. Reply thereto, if any, by 29th February, 2012.
Since it is submitted by Mr. Mitra, learned Advocate General, appearing for the respondents that the writ petition is not maintainable as the writ petition has been moved by a promoter of an unregistered cooperative society, the point of maintainability of the writ petition is kept open.
Liberty to mention upon notice.
2(SOUMITRA PAL, J.)