Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 79 in Rajasthan Land Revenue Act 1956 79. Copy of order objected to, to Accompany Petition. - Every petition for appeal shall be accompanied by a certified copy of the order to which objection in made, unless the production of such copy is dispensed with.
