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[Cites 0, Cited by 2] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(a) in Tamil Nadu Industrial Establishments (Conferment of Permanent Status to Workmen) Act, 1981

(a)enter at all reasonable times and with such assistants, if any who are persons in the service of the Government or of any local authority as he thinks fit to take with him, any industrial establishment;