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State of Haryana - Section

Section 11 in Punjab Jail Manual

11. [ Scale of pay of an Indian Medical Service Officer when appointed Superintendent of a Central Jail. [G. of I. Resol. No. 206, dated 3rd March 1921.]

- The rates of pay of officers of the Indian Medical Service in civil employment, are shown in the following statement :]
Rank Service and Rank Basic Pay OVERSEAS PAY Years of total service
If drawn in sterling If drawn in rupees
1 2 3 4 5 6
    Rs. Pounds Rs.  
      _ 150 1
Lieut.   500 _ 150 2
      _ 150 3
Capt. i) During first 3 years' service as Captain 650 _ 150 4
      15 150 5
      15 150 6
  ii) With more than 3 and less than 6 year's service asCaption. 250 26 250 7
      25 250 8
      25 250 9
  iii) With more than 6 years' service as Captain. 850 25 250 10
      25 250 11
      30 250 12
          and over
Major i) During first 3 years' service as Major 950      
  ii) With more than 3 and less than 6 years' service as Major. 1,100      
  iii) With more than 6 years' service as Major. 1,250      
Lieut-Col. i) Until completion of 23 years total service 1,500      
  ii) During 24th and 25th years' of service 1,600      
  iii) After completion of 25 year's total service 1,700      
  iv) When selected for increased pay. 1,850      
N.B. - Until the completion of service as Major basic pay is regulated according to rank and service in rank (column 1 and 2) which, owing to the system of accelerated promotion may be in advance of the time scale of promotion. Overseas pay is regulated solely with reference to length of total service (column 6).Note :- For Superintendents of Central Jails the rates of pay in columns (3) and (5) of the statement are increased by Rs. 150 a month.