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State of Rajasthan - Section

Section 31 in The Rajasthan Co-Operative Service Rules, 1954

31. Confirmation.

- A probationer shall be confirmed in his appointment at the end of the period of his probation if:-
(a)he has passed the prescribed departmental examination, if any, completely; and
(b)Government are satisfied that his integrity is unquestionable and that he is otherwise fit for confirmation.