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[Cites 0, Cited by 0] [Section 6(12)] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(12)(h) in West Bengal Consumer Protection Rules, 1987

(h)The inquiring authority shall issue notice requiring the State Government or his representative to appear before it on such date and at such time as specified in clause (g), to present their case.