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[Cites 0, Cited by 0] [Section 3(7)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(7)(c) in Regulations of the Tamil Nadu Agricultural University

(c)it shall not contain arguments, unwarranted inferences, ironical expressions or defamatory statements, nor shall it refer to the Character or conduct of persons except in their official or public capacity; and