Section 36(1) in University of Horticultural Sciences Act, 2009
(1)The University shall have a general fund to which shall be credited,-(a)Its income from fees, endowments and grants if any, and income from properties of the University including hostel, experimental stations and farms;(b)Contribution or grants made by the Government on such conditions as are consistent with the provisions of this Act;(c)Other contributions, grants, donations benefictions, loans and other receipts.
