Supreme Court - Daily Orders
M/S Chittor Cement Works (A Unit Of Birla ... vs Rajasthan Electricity Regulatory ... on 2 November, 2015
Bench: Pinaki Chandra Ghose, R.K. Agrawal
1
ITEM NOS.41+48+49+51 COURT NO.12 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 30481/2015
(Arising out of impugned final judgment and order dated 13/02/2015
in DBSA No. 640/2014 in SBCWP No. 519/2010 passed by the High
Court Of Rajasthan At Jaipur)
M/S CHITTOR CEMENT WORKS (A UNIT OF BIRLA
CORPORATION LTD. Petitioner(s)
VERSUS
RAJASTHAN ELECTRICITY REGULATORY COMMISSION & ANR. Respondent(s)
(with appln. (s) for permission to place addl. documents on record
and interim relief and office report)
WITH
SLP (C) No. 27196/2015
(with appln. (s) for exemption from filing O.T. and permission to
place addl. documents on record and interim relief and office
report)
WITH
SLP(C) No. 27326/2015
(With appln.(s) for exemption from filing O.T. and permission to
place addl. documents on record and Interim Relief and Office
Report)
SLP(C) No. 27384/2015
(With appln.(s) for permission to place addl. documents on record
and Interim Relief and Office Report)
SLP(C) No. 27477/2015
(With appln.(s) for exemption from filing O.T. and permission to
place addl. documents on record and Interim Relief and Office
Report)
SLP(C) No. 27515/2015
(With appln.(s) for permission to place addl. documents on record
Signature Not Verified
and Interim Relief and Office Report)
Digitally signed by
Gulshan Kumar Arora
Date: 2015.11.03
16:39:59 IST
SLP(C) No. 27536/2015
Reason:
(With appln.(s) for permission to place addl. documents on record
and Interim Relief and Office Report)
2
SLP(C) No. 27768/2015
(With appln.(s) for permission to place addl. documents on record
and Interim Relief and Office Report)
SLP(C) No. 27772/2015
(With appln.(s) for permission to place addl. documents on record
and Interim Relief and Office Report)
SLP(C) No. 27777/2015
(With appln.(s) for permission to place addl. documents on record
and Interim Relief and Office Report)
SLP(C) No. 27898/2015
(With appln.(s) for exemption from filing O.T. and permission to
place addl. documents on record and Interim Relief and Office
Report)
SLP(C) No. 27899/2015
(With appln.(s) for permission to place addl. documents on record
and Interim Relief and Office Report)
WITH
SLP(C) No. 28468/2015
(With appln.(s) for permission to place addl. documents on record
and Interim Relief and Office Report)
WITH
SLP(C) No. 28469/2015
(With appln.(s) for permission to place addl. documents on record
and Interim Relief and Office Report)
WITH
SLP(C) No. 29426/2015
(With appln.(s) for permission to place addl. documents on record
and Interim Relief and Office Report)
Date : 02/11/2015 These petitions were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. P.N. Bhandari, Adv.
Mr. Shantanu Sagar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List these matters on Monday, the 23rd November, 2015.
(R.NATARAJAN) (SNEH LATA SHARMA)
Court Master Court Master