Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 102F] [Entire Act] State of Karnataka - Subsection Section 102F(j) in Karnataka Municipal Corporations Act, 1976 (j)the Board may also discharge such other functions in the field of valuation including development expertise in valuation of land and building;
