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[Cites 0, Cited by 16] [Entire Act]

Union of India - Section

Section 7 in The Designs Act, 2000

7. Publication of particulars of registered designs. —

The Controller shall, as soon as may be after the registration of a design, cause publication of the prescribed particulars of the design to be published in such manner as may be prescribed and thereafter the design shall be open to public inspection.