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[Cites 0, Cited by 0] [Section 122] [Entire Act]

State of Mizoram - Subsection

Section 122(4) in Mizoram Cooperative Societies Act, 2006

(4)A committee member of a co-operative bank shall ease to hold office, if at any time during the term of office he becomes disqualified for being a member by reason of provisions of sub-section (2).