Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 263] [Entire Act] State of Jharkhand - Subsection Section 263(4) in Jharkhand Municipal Act, 2011 (4)The State Commission shall consist of such number of members including the Chairperson, not being more than three, as the State Government may determine.
